Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Manipur - Subsection Section 35(3) in The Manipur Panchayati Raj Act, 1994 (3)Animal husbandry, Dairying and Poultry:-(a)improvement of breed of cattle, poultry and other live-stock;(b)promotion of dairy farming, poultry and piggery; and(c)grassland development.
