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State of Rajasthan - Section

Section 235 in The Rajasthan Revenue Courts Manual, 1956

235. Prohibition against giving surreptitious information.

- Ministerial officers and the inferior staff of the Court should be made to understand that no information or copy shall, in any circumstances, be given otherwise than as laid down in the rules and that surreptitious or gratuitous supply of information or copy gratuitous supply of information or copy is strictly forbidden.