Section 54(2)(d) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

(d)the other categories of individuals under section 5 for whom the Authority shall take special measures for allotment of Aadhaar number;

Legal Document View