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[Cites 0, Cited by 0] [Section 387(2)] [Section 387] [Entire Act]

State of Odisha - Subsection

Section 387(2)(xxviii) in Orissa Municipal Act, 1950

(xxviii)regulating the maintenance and management of schools under Section 357 and 358 construction and repair of buildings connected therewith and appointment of teachers;