Punjab-Haryana High Court
Ranjit Singh And Another vs Anup Singh on 15 July, 2009
Author: A.N.Jindal
Bench: A.N.Jindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Revision No.6020 of 2008 (O&M)
Date of Decision 15.07.2009
Ranjit Singh and another
......Petitioners
VERSUS
Anup Singh
......Respondent
CORAM:- HON'BLE MR. JUSTICE A.N.JINDAL
Present: None.
*****
A.N.JINDAL, J(ORAL):
Case called several times since morning but no one has put in appearance on behalf of the petitioners. It appears that the petitioners are no more interested in pursuing the present petition.
Dismissed for want of prosecution.
(A.N.Jindal) Judge 15.07.2009 mamta-II