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Punjab-Haryana High Court

Ranjit Singh And Another vs Anup Singh on 15 July, 2009

Author: A.N.Jindal

Bench: A.N.Jindal

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                           Civil Revision No.6020 of 2008 (O&M)
                           Date of Decision 15.07.2009

Ranjit Singh and another
                                                    ......Petitioners

                           VERSUS

Anup Singh
                                                    ......Respondent

CORAM:- HON'BLE MR. JUSTICE A.N.JINDAL

Present:     None.

                           *****

A.N.JINDAL, J(ORAL):

Case called several times since morning but no one has put in appearance on behalf of the petitioners. It appears that the petitioners are no more interested in pursuing the present petition.
Dismissed for want of prosecution.
(A.N.Jindal) Judge 15.07.2009 mamta-II