Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act] NCT Delhi - Subsection Section 51(2)(c) in The Delhi Urban Shelter Improvement Board Act, 2010 (c)services of all the officials and officers working under the Board shall be deemed to be transferred to the Government.