Section 26(2) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
(2)Every Town Vending Committee shall maintain up to date records of registered street vendors and street vendors to whom certificate of vending has been issued containing name of such street vendor, stall allotted to him, nature of business carried out by him, category of street vending and such other particulars which may be relevant to the street vendors, in such manner as may be prescribed.
