Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 31BB in The Maharashtra Tenancy and Agricultural Lands Act, 1948 31BB. [Certain provisions of Act not to apply to landlords on ceasing to be serving members of armed forces.] Deleted by Maharashtra 39 of 1964, section 3.
