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[Cites 0, Cited by 0] [Section 2(22)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(22)(c) in The Bengal Money-Lenders Act, 1940

(c)for the redemption of any security given before or after the commencement of this Act in respect of any loan advanced whether before or after the commencement of this Act.