Madhya Pradesh High Court
Dr. J.S.Arora vs M.P.Pashu Chikitsa Vigyan ... on 24 September, 2012
WRIT PETITION No.21748/2011 1
24.09.2012
Shri Rajendra Tiwari, learned Senior Counsel
assisted by Shri T.K. Khadka, learned Counsel for the
petitioners.
Shri Vivek Sharma, learned Panel Lawyer, for
respondent No.2.
List this petition along with W.P. No.8646/2011. Interim relief, earlier granted, shall continue till the next date of listing.
(K.K. Trivedi) Judge Skc