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[Cites 0, Cited by 0] [Section 525(8)] [Section 525] [Entire Act]

State of Odisha - Subsection

Section 525(8)(c) in Orissa Municipal Rules, 1953

(c)compound wall, gate, unstoreyed porch, unstoreyed portion, unsupported projections (balcony), caves, hood, steps, open gymnasium slide, swing and the like;