Section 1 in M.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006
1. Short title, extent and commencement.
(1)These rules may be called the Madhya Pradesh Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006.(2)They extend to whole State of Madhya Pradesh.(3)They shall come into force from the date of publication of this notification in the Official Gazette.
