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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(7) in The Maharashtra State Board of Technical Education Act, 1997

(7)Rejection of conferment of autonomy is also to be intimated to the concerned Polytechnic or Institute.The activities in sub-sections (1) to (7) are to be completed within ten months from the last date of receipt of the applications for conferment of an autonomy.