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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Chattisgarh - Subsection

Section 45(1) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(1)The principal of the institution, who shall send the pass book to the treasury or sub-treasury in the last week of every month so that the entries may be made therein, shall maintain the pass book of the account of every institution.