National Company Law Appellate Tribunal
Arsh Sahitya Prachar Trust vs M/S. Vsr Infratech Pvt.Ltd. & Ors on 26 July, 2023
Author: Ashok Bhushan
Bench: Ashok Bhushan
NATIONAL COMPANY LAW APPELLATE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Company Appeal (AT) (Insolvency) No. 941 & 942 of 2023
&
I.A. No. 3144, 3212 of 2023
IN THE MATTER OF:
Arsh Sahitya Prachar Trust ...Appellant
Versus
VSR Infratech Pvt. Ltd. & Ors. ...Respondents
Present:
For Appellant: Advocate Ameesh Kumar Upadhyay
For Respondent:
ORDER
26.07.2023: Learned Counsel for the Appellant prays that he may be permitted to withdraw this Appeal.
2. Prayer is allowed. The Appeal is dismissed as withdrawn.
[Justice Ashok Bhushan] Chairperson [Mr. Barun Mitra] Member (Technical) Basant/nn