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State of Bihar - Section

Section 191 in Bihar Financial Rules, 1950

191.

A rate book or schedule of rates, showing the lowest rate at which metal can be supplied to the road-side through the division, should be kept in the divisional office in F.R. Form 6 with such modification as may be considered necessary to suit local conditions. The rates should be revised, from time to time, as old quarries are exhausted or new ones opened, or as other circumstances affect the rates.Section IVPrevention of unnecessary Accumulation of Stock and Tools and Plant in Public Works and Public Health Engineering DepartmentOriginal Works