Section 7(4)(a) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

(a)15% of seats in each course in each institution shall be reserved for the candidates belonging to Scheduled Castes.

Legal Document View