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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(i) in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963

(i)that the seniority inter-se of the members of the service, appointed to posts in a particular grade or category before the commencement of these rules: shall be such as has been or may be fixed by the Board; [x x x] [Deleted by Dated 24-10-1967, Published in Rajasthan Rajpatra (Extraordinary), Part 4-C, dated 23-11-1967;]