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State of Jammu-Kashmir - Section

Section 17 in Jammu and Kashmir Land Revenue Act, 1996

17. Responsibility of the Competent Authority.

- The Competent Authority shall make every entry in the Pass Book personally from the revenue records of the villages. The competent Authority shall be responsible for every entry made by him in the Pass Book. All entries relating to the revenue record shall be made in accordance with the relevant revenue records.