Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Andhra Pradesh - Subsection Section 8(a) in Andhra Pradesh Teachers (Regulation of Transfers) Rules, 2012 (a)Physically handicapped i.e., those with not less than 70% orthohandicap/ Visually challenged/ Hearing Impaired
