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[Cites 0, Cited by 0] [Section 79] [Entire Act]

Bengal Presidency - Subsection

Section 79(d) in Police Regulations, Bengal , 1943

(d)The Deputy Inspector-General, Criminal Investigation Department and Intelligence Branch, shall forward the copies received by him under clause (d)(i) to the Inspector-General and those under clause (b) to the Deputy Inspector-General of the Range concerned with his own remarks.