Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1) in The West Bengal Alienation Of Land (Regulation) Act, 1960.

(1)"alienation" in relation to any land means the transfer, by sale, mortgage, lease, exchange, gift, will or otherwise, of such land;