Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99A] [Entire Act] State of West Bengal - Subsection Section 99A(1) in The West Bengal Correctional Services Act, 1992 (1)The State Government may, for carrying out the purposes of this Act, create such Fund, in such manner and subject to such conditions, as may be prescribed.
