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State of Maharashtra - Section

Section 248 in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

248. Diseases among animals.

- In the event of a municipal area being threatened or visited at any time by the outbreak of any infectious disease amongst cattle, sheep, goats, or other animals, the Council shall take all such measures as it deems necessary for the purpose of preventing meeting, mitigating or suppressing the disease or the outbreak or introduction thereof, and the provisions of sections 238 to 247, shall mutatis mutandis apply.