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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1)(ii) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

(ii)The boundaries, giving the dimensions of the site and of any contiguous land belonging to the owner thereof;