Gujarat High Court
Natubhai Dharamdas Patel vs State Of Gujarat & 2 on 27 June, 2017
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
C/SCA/11841/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 11841 of 2017
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NATUBHAI DHARAMDAS PATEL....Petitioner(s)
Versus
STATE OF GUJARAT & 2....Respondent(s)
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Appearance:
MR HARISH J SONI, ADVOCATE for the Petitioner(s) No. 1
MRS BHARGVI H SONI, ADVOCATE for the Petitioner(s) No. 1
MR BHARGAV PANDYA AGP for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 27/06/2017
ORAL ORDER
Notice to the respondents returnable on 13.07.2017. Learned AGP Shri Bhargav Pandya waives service of notice on behalf of respondent No. 1 -
State.
(RAJESH H.SHUKLA, J.) /phalguni/ Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Jun 28 00:06:35 IST 2017