Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Uttar Pradesh - Subsection Section 59(2) in Uttar Pradesh Municipal Corporation Act, 1959 (2)The other terms of employment including leave, pension, contribution to Provident Fund, shall be such as the State Government may prescribe.Disputes relating to Elections
