Supreme Court - Daily Orders
M.S Jeevarekha vs R. Ramasamy on 25 July, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.34 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) @Diary No(s).10350/2025
[Arising out of impugned final judgment and order dated 23-09-2024
in ASMD No.104/2016 passed by the High Court of Judicature at
Madras at Madurai]
M.S. JEEVAREKHA Petitioner(s)
VERSUS
R. RAMASAMY & ORS. Respondent(s)
FOR ADMISSION and I.R.
IA No. 87514/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 87512/2025 - EXEMPTION FROM FILING O.T.
WITH
Diary No(s). 11314/2025 (XII)
FOR EXEMPTION FROM FILING O.T. ON IA 99509/2025
FOR CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS ON IA
99510/2025
IA No. 99510/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 99509/2025 - EXEMPTION FROM FILING O.T.
Date : 25-07-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE ATUL S. CHANDURKAR
For Petitioner(s) :Ms. Sonakshi Malhan, AOR
Ms. R. Shase, AOR
For Respondent(s) :M/S. Ram Sankar & Co, AOR
Mr. Ma Gouthaman, Adv.
Mr. P. Jawahar, Adv.
Mr. M. Naveen, Adv.
Signature Not Verified
Mr. G. Jai Singh, Adv.
Digitally signed by
Deepak Guglani
Date: 2025.07.28
Mrs. Usha Prabakaran, Adv.
18:39:42 IST
Reason: Mr. Muthu Ganasa Pandian, Adv.
Mr. Maheswaran Prabakaran, Adv.
1
Mr. G. Anandan, Adv.
Dr. Ram Sankar, Adv.
Mr. B. Sasikumar, Adv.
Mrs. Harini Ram Sankar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. At the request of the learned counsel for the petitioner(s) the matters stand adjourned.
2. List next week.
(VIJAY KUMAR) (NIDHI WASON)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
2