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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(b) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(b)No person shall cause any diversion to the water routes or cause obstruction in the channels or on banks of the river specified in Schedule I.