Section 4(h) in Punjab School Education Board (Employees Service) Regulation, 1988
(h)[ 'Establishment Committee' means the committee constituted by the Board for each financial year consisting of the Chairman and four members of the Board, including Vice-chancllor and a D.P.I., for the purpose of these regulations;] [Amended vide Board item No. 5 dated 30-3-1995.]
