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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(4) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955

(4)Grantee to be heard. - When any claim for compensation arises the officer assessing the amount of the compensation shall give the tenant an opportunity of being heard.