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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 82(1)(g) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(g)public library, reading rooms, slaughter houses, fish farms, cremation grounds, primary schools, anganwadi centres;