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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(2) in The Bihar Civil Court Staff (Class III and Class IV) Rules, 2009

(2)In each of the aforesaid Zones, a selection Committee shall be constituted consisting of all District & Session Judges of all the Judgeships of that particular Zone. The Senior-most district Judge of each Zone shall be the Chairman of the respective Zonal Selection Committee.