Delhi High Court - Orders
Deluxe Dry Cleaning vs Commissioner Of Central Goods And ... on 28 September, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14070/2022 & CM APPL.42962/2022
DELUXE DRY CLEANING ..... Petitioner
Through: Mr Rajesh Mahana with
Mr Ramanand Roy, Adv.
versus
COMMISSIONER OF CENTRAL GOODS AND
SERVICE TAX DELHI AND ANR ..... Respondents
Through: Mr Piyush Beriwal with Ms Divya
Srivastava, Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 28.09.2022 [Physical Court hearing/ Hybrid hearing (as per request)]
1. The Hon'ble Division Bench did not assemble as Hon'ble Mr Justice Rajiv Shakdher is on leave today.
2. Renotify the matter on 19.10.2022.
BY ORDER (COURT MASTER) SEPTEMBER 28, 2022 pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:TARUN RANA Signing Date:11.10.2022 18:28:21