Section 6(8)(c) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Amendment Rules, 2023

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Union of India - Subsection

Section 6(8)(c) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Amendment Rules, 2023

(c)the measures to safeguard children, including measures for parental or access control and classifying online games through age-rating mechanism, based on the nature and type of content; and

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Union of India - Subsection

Section 6(8)(c) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Amendment Rules, 2023