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Himachal Pradesh High Court

Hoshiar Singh vs . Harvinder Singh & Ors. on 18 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Hoshiar Singh Vs. Harvinder Singh & Ors.

RSA No. 88/2023

.

18.04.2023 Present: Mr. Malay Kaushal, Advocate, for the appellant.

RSA No. 88/2023

Issue notice to the respondents returnable within six weeks, on taking steps within a week. List thereafter.

CMP No. 4041/2023

Notice in the aforesaid terms.

In the meantime, status quo, qua nature and possession of the suit land be maintained.

( Sushil Kukreja ) Judge 18th April, 2023 (raman) ::: Downloaded on - 18/04/2023 20:45:02 :::CIS