Himachal Pradesh High Court
Hoshiar Singh vs . Harvinder Singh & Ors. on 18 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Hoshiar Singh Vs. Harvinder Singh & Ors.
RSA No. 88/2023.
18.04.2023 Present: Mr. Malay Kaushal, Advocate, for the appellant.
RSA No. 88/2023Issue notice to the respondents returnable within six weeks, on taking steps within a week. List thereafter.
CMP No. 4041/2023Notice in the aforesaid terms.
In the meantime, status quo, qua nature and possession of the suit land be maintained.
( Sushil Kukreja ) Judge 18th April, 2023 (raman) ::: Downloaded on - 18/04/2023 20:45:02 :::CIS