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NCT Delhi - Section

Section 82 in The Delhi Land Reforms Rules, 1954

82. Register of collections.

- The [bailiff] [Substituted by Notification F. 4 (Rectt)/73-Revenue E.S H. 891-901, dated 27.9.1976.] shall maintain a daily collection in L.R. Form 23 in which the entries shall be made as and when the amounts are collected.