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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Goa - Subsection

Section 55(9) in Goa Prisons Rules, 2006

(9)Search of exempted persons. - If the gatekeeper has reason to believe that person exempt from search is bringing any prohibited article into or out of the prison, such person shall, subject to the orders of the Assistant Superintendent or Superintendent and in his absence of the senior most officer of the prison, be searched by the Jailor.