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State of Maharashtra - Section

Section 73ZB in Maharashtra Factories Rules, 1963

73ZB. [ Driers and Ovens. [Added by MGG. Part I-L. Extraordinary dated 6.12.2001 p. 659]

- 1. Application - This rule shall apply to Ovens and Driers, except those used in Laboratories or Kitchens of any establishment and those which have a capacity below 325 litres.