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State of Tamilnadu - Section

Section 62 in Tamil Nadu Educational Inspection Code

62. Channel of correspondence.

- Divisional Inspectors of Schools, Inspectresses, Chief Inspector of Physical Education and Inspectors of Oriental Schools alone can correspond direct with the Director. Other officers will address the officers to whom they immediately subordinate. There are, however, exceptions to these rules. They do not apply to submission of periodical returns as to which instructions are issued annually, to report of change of address, or to many matter to which a subordinate officer is required to submit a direct and immediate reply. Further, on matters of real urgency, District Educational Officers and Deputy Inspectors may communicate direct with the Director submitting at the same time a copy of the communication to the Divisional Inspector of Schools or the District Educational Officer, as the case may be.