Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] NCT Delhi - Subsection Section 70(1) in The Rules of Procedure and Conduct of Business in the Metropolitan Council of Delhi (1)After a resolution has been moved, any member may, subject to the Rules relating to resolutions, move an amendment to the resolution.
