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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2)(k) in The M.P. State Aid to Industries Act, 1958

(k)the appointment and functions of Government Directors under Section 25 and the prescribing of other methods of control of industries to which State Aid has been given;