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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(4) in Tamil Nadu State Council for Higher Education Act, 1992

(4)The Member-Secretary to the Council shall cause the audit report to be printed and forward a,printed copy thereof, to each member and shall place such report before the Council for consideration at its next meeting.