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State of Maharashtra - Section

Section 24J in Maharashtra Cinemas (Regulation) Rules, 1966

24J. Application of other provisions of rules.

- In addition to the provisions of this Chapter, provisions of Chapter I, rules 3 and 4 of Chapter II, rules 103 to 104 of Chapter VIII, rules 116, 125, 127 to 129 of Chapter IX, rules 131 to 133 of Chapter X, shall mutatis mutandis apply to the video-cinema. No other provisions of these rules shall apply to the video-cinema.]