Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act] State of Punjab - Subsection Section 35(3)(a) in Punjab Transparency in Public Procurement Act, 2019 (a)the manner in which rate contract is to be entered into, including selection of the method of bidding to be followed; and