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State of Jammu-Kashmir - Section

Section 50 in The Court of Wards Act, 1977 (1920 A.D.)

50. Notification as to release from superintendence.

- Whenever the Court of Wards release any person or property from its superintendence, the fact of such release shall be notified in the Government Gazette, and such release shall take effect from the date fixed in this behalf in the notification.