Calcutta High Court (Appellete Side)
Selser Marketing & Allied Concerns ... vs Mr. Kartikeya V Sarabhai on 1 April, 2016
Author: I. P. Mukerji
Bench: I. P. Mukerji
01.04.2016 Sl.No. 12 Ct.No.18 aa W.P. No. 8942 (W) of 2012 With CPAN 1977 of 2015 Selser Marketing & Allied Concerns Employees' Union & Anr.
Vs. Mr. Kartikeya V Sarabhai Mr. Ajay Roy ...for the petitioners/applicants None appears for the contemnor.
List this application on 22nd April, 2016 or on the next available day for contempt matters.
Let service be effected in the meantime.
( I. P. Mukerji,J. )