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Rajasthan High Court - Jaipur

Commercial Taxes Officer vs M/S Cipla Ltd on 5 January, 2021

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             S.B. Sales Tax Revision / Reference No. 56/2020

                                   Commercial Taxes Officer
                                                                                                      ----Petitioner
                                                                       Versus
                                   M/s Cipla Ltd.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Sheetanshu Sharma through V.C. For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 05/01/2021 List along with Sales Tax Revision Nos. 55/2020, 57/2020, 58/2020, 59/2020 & 79/2020 after two weeks.
(INDERJEET SINGH),J CHETNA BEHRANI /38 (Downloaded on 07/01/2021 at 09:59:34 PM) Powered by TCPDF (www.tcpdf.org)