Rajasthan High Court - Jaipur
Commercial Taxes Officer vs M/S Cipla Ltd on 5 January, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Sales Tax Revision / Reference No. 56/2020
Commercial Taxes Officer
----Petitioner
Versus
M/s Cipla Ltd.
----Respondent
For Petitioner(s) : Mr. Sheetanshu Sharma through V.C. For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 05/01/2021 List along with Sales Tax Revision Nos. 55/2020, 57/2020, 58/2020, 59/2020 & 79/2020 after two weeks.
(INDERJEET SINGH),J CHETNA BEHRANI /38 (Downloaded on 07/01/2021 at 09:59:34 PM) Powered by TCPDF (www.tcpdf.org)