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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(l) in The Payment Of Wages Act, 1936

(l)[ deductions, for payment of insurance premia on Fidelity Guarantee Bonds; [ Inserted by Act 53 of 1964, Section 6 (w.e.f. 1.2.1965).]