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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(3) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

(3)The term of the manner of filling the vacancies and other conditions of service of the Chairman and other members shall be such as may be prescribed by State Government.